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Rajasthan High Court - Jaipur

Pr. Commissioner Of Income Tax vs M/S Shiv Vegpro Pvt. Ltd on 3 January, 2023

Bench: Pankaj Mithal, Shubha Mehta

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    D.B. Income Tax Appeal No. 11/2021

                                   Pr. Commissioner Of Income Tax
                                                                                                           ----Appellant
                                                                         Versus
                                   M/s Shiv Vegpro Pvt. Ltd.
                                                                                                         ----Respondent

For Appellant(s) : Ms. Parinitoo Jain with Ms. Aarihanta Goyal For Respondent(s) : Mr. Arunabh Dey on behalf of Mr. Mahendra Gargiya HON'BLE THE CHIEF JUSTICE MR. PANKAJ MITHAL HON'BLE MRS. JUSTICE SHUBHA MEHTA Order 03/01/2023 The revenue has preferred this appeal against the judgment and order dated 30.07.2020 passed by the Income Tax Appellate Tribunal, Jaipur Bench.

Heard.

Admit on the substantial question of law Nos.2 and 7 as framed in the memo of appeal.

Issue notice to the respondent. Service of notice upon respondent is dispensed with as Shri Arunabh Dey, learned counsel has accepted notice on behalf of the respondent.

He may complete his instructions. List this appeal in due course for hearing. (SHUBHA MEHTA),J (PANKAJ MITHAL),CJ N.K. GANDHI/LAKSHYA SHARMA /9 (Downloaded on 05/01/2023 at 09:10:20 PM) Powered by TCPDF (www.tcpdf.org)