Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 28] [Section 17(2)] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(2)(iiia) in The Income Tax Act, 1961

(iiia)[* * *] [ Clause (iiia) omitted by Act 10 of 2000, Section 10 (w.e.f. 1.4.2001).]