Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 16(2)(a) in Securities and Exchange Board of India (Portfolio Managers) Regulations, 1993

(a)voluntary or compulsory termination of portfolio management services by the portfolio manager or the client.