Calcutta High Court
Maharaja Kirit Bikram Kishore Dev ... vs Unknown on 14 December, 2009
Author: Indira Banerjee
Bench: Indira Banerjee
ORDER SHEET G.A. No.1812 of 2009 P.L.A. No.215 of 2008 IN THE HIGH COURT AT CALCUTTA TESTAMENTARY & INTESTATE JURISDICTION ORIGINAL SIDE IN THE GOODS OF :
MAHARAJA KIRIT BIKRAM KISHORE DEV BURMAN (DECEASED).
Before The Hon'ble Justice INDIRA BANERJEE 14.12.2009 Time to carry out the amendments is extended till 22nd December, 2009.
Department and all parties are to act on a signed xerox copy of this order on the usual undertakings.
(INDIRA BANERJEE, J.) K.Banerjee Assistant Registrar (C.R.)