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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Gujarat - Subsection

Section 12(1)(viii) in Bhavnagar University (Amendment) Act, 1987

(viii)Two Principals of affiliated colleges to be nominated by the Vice Chancellor by rotation from amongst such members of the Court who are Principals of affiliated colleges, in the manner specified by the Statutes;