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Union of India - Section

Section 38 in Joint Electricity Regulatory Commission (Terms and Conditions for Tariff determination from Renewable Energy Sources) Regulations, 2019

38. Auxiliary Consumption.

- 38.1 The auxiliary consumption factor shall be 0.25% of the gross generation:Provided that the Commission may deviate from the above norm in case of project specific tariff determination in accordance with Regulation 9.