Section 29(2) in The Tamil Nadu Town Panchayats, Third Grade Municipalities, Municipalities and Corporations (Elections) Rules, 2006
(2)The said list shall contain-(i)the names, as got corrected under the proviso to sub-rule (4) of rule 26, and arranged in the order of Tamil alphabet;(ii)the addresses of the contesting candidates as given in the nomination papers; and(iii)other particulars set out in the said Form.
