Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bombay Presidency - Section Section 3 in Bombay Government Premises (Eviction) (Extension and Amendment) Act, 1959 3. to 9. [The amendments made by sections 3-9 have been incorporated in the Bombay Government Premises (Eviction) Act, 1955.]
