Bombay High Court
Mahesh Gangaram Naik And Anr vs Amogh Sawant And Ors on 25 September, 2025
Author: Milind N. Jadhav
Bench: Milind N. Jadhav
common order.doc
Ajay
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
CORAM : MILIND N. JADHAV, J.
DATE : SEPTEMBER 25, 2025
P.C.:
1. Due to paucity of time, the following matters are adjourned to future dates as follows:-
Serial Nos. Adjourned date 19, 20, 23, 25, 27, 28, 30, 32, 34 to 47, 49 & 50 06th November 2025 51 to 57, 59 to 63 and 65 to 100 03rd November 2025 101 to 132 and 134 to 150 20th November 2025 151 to 200 27th November 2025 201 to 219, 221 to 228 and 230 to 250 04th December 2025 251 to 267 and 269 to 300 11th December 2025 301 to 319 and 321 to 343 18th December 2025
2. In the meanwhile, ad-interim relief, if any, granted earlier to continue.
Ajay [ MILIND N. JADHAV, J. ] Digitally signed by AJAY AJAY TRAMBAK TRAMBAK UGALMUGALE
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