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[Cites 0, Cited by 1] [Section 15] [Entire Act]

State of Kerala - Subsection

Section 15(1) in Kerala Forest (Vesting and Management of Ecologically Fragile Lands) Act, 2003

(1)The Government may, by notification in the Gazette, constitute an Advisory Committee to identify lands which are ecologically fragile and recommended to Government the said lands for declaration as ecologically fragile lands.