Section 18(6)(ii) in The Karnataka Tax on Professions, Trades, Callings and Employments Act, 1976

[Cites 0, Cited by 0] [Section 18(6)] [Section 18] [Entire Act]

(ii)by the Additional Commissioner under sub-section (3) shall, subject to section 8, sub-section (4) of this section and section 18-A, be final;

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