Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 89] [Entire Act] State of Bihar - Subsection Section 89(1) in Bihar Regional Development Authority Act, 1974 (1)The Tribunal of Appeal shall consist of President and two members.
