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[Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act]

State of Manipur - Subsection

Section 29(1)(iii) in The Manipur (Hill Areas) District Councils Act, 1971

(iii)the establishment, maintenance and management of primary schools and the construction and repair of all buildings connected with these institutions and institution of scholarships;