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[Cites 0, Cited by 0] [Section 69(3)] [Section 69] [Entire Act]

State of Uttar Pradesh - Subsection

Section 69(3)(b) in U.P. Revenue Code, 2006

(b)the payment of expenses incurred in connection with the conduct and prosecution of suits, applications or other proceedings by or against the [Gram Panchayat] [Substituted 'Gram Sabha' by U.P. Act No. 4 of 2016, dated 11.3.2016.] or the Bhumi Prabandhak Samiti under this Code;