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[Cites 0, Cited by 0] [Section 34(3)] [Section 34] [Entire Act]

State of Bihar - Subsection

Section 34(3)(f) in Bihar Juvenile Justice (Care and Protection of Children) Rules, 2015

(f)Whenever intimation is received by the police about an abandoned infant, the police shall take charge of the infant and arrange to provide immediate medical assistance and care;