Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 40] [Section 76] [Entire Act] Union of India - Subsection Section 76(c) in The Transfer Of Property Act, 1882 (c)he must, in the absence of a contract to the contrary, out of the income of the property, pay the Government revenue, all other charges of a public nature
