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[Cites 0, Cited by 0] [Section 37(2)] [Section 37] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 37(2)(e) in Jammu and Kashmir Protection of Women from Domestic Violence Act, 2010

(e)the form in which a complaint is to be filed under clause (d) of sub-section (1) of section 9;