Calcutta High Court
Pr. Commissioner Of Income Tax-3 vs M/S. Rungta Properties Pvt. Ltd on 2 March, 2017
Author: Aniruddha Bose
Bench: Aniruddha Bose
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
Special Jurisdiction
[Income Tax]
ORIGINAL SIDE
ITAT 105 of 2016
GA 434 of 2016
PR. COMMISSIONER OF INCOME TAX-3, KOL.
Versus
M/S. RUNGTA PROPERTIES PVT. LTD.
BEFORE:
The Hon'ble JUSTICE ANIRUDDHA BOSE
The Hon'ble JUSTICE ARINDAM SINHA Date : 2nd March, 2017.
Mrs. Swapna Das, Adv.
Mr. Debasish Chowdhuri, Adv. The Court : On the prayer of the learned advocate appearing on behalf of the assessee, hearing of this application shall stand adjourned till 10th March, 2017.
(ANIRUDDHA BOSE, J.) (ARINDAM SINHA, J.) sm