Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 22(3)] [Section 22] [Entire Act]

State of Sikkim - Subsection

Section 22(3)(k) in Sikkim Ecology Fund and Environment Cess Act, 2005

(k)the manner in which, and the time within which, application shall be made information furnished and notices served under this Act and