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Central Information Commission

Mranil Bairwal vs Cbdt on 17 August, 2016

                           CENTRAL INFORMATION COMMISSION
                              Club Building (Near Post Office)
                            Old JNU Campus, New Delhi - 110067
                                   Tel: +91-11-26101592

                                                                  File No. CIC/RM/C/2013/000375/BS/11100
                                                                                          17 August 2016
Relevant Facts emerging from the Complaint:

Complainant                                 :        Mr. Anil Bairwal,
                                                     National Coordinator,
                                                     Association for Democratic Reforms,
                                                     Kiwanis Centre, 4th Floor, B-35, Qutub Inst. Area,
                                                     New Delhi - 110016

Respondent                                  :        CPIO,
                                                     Department of Income Tax,
                                                     O/o DCIT, Circle -I (1),
                                                     Trichy, No. 4 Williams Road,
                                                     Cantonment, Tiruchirappalli - 620 001

RTI application dated                       :        06/12/2012
Complaint dated                             :        11/03/2013

Information sought

:

The complainant has sought the following information in respect of Sh. A Raja, S/o Sh. S K Andimuthu A. Whether the above MP falling in your jurisdiction has filed his ITR for the eight assessment years 2004-05 to 2012-13.
B. The years for which the MLA has not filed their ITR.
C. The details/copies of ITR & Assessment Orders for all the years for which the MLA has filed his returns.
Grounds for the Complaint:
The CPIO has not provided the desired information.
Relevant Facts:
A letter dated 04/08/2015 has been received from the applicant's representative stating that they do not want to pursue the complaint and the same may be dropped.
Decision notice:
The matter stands closed.
BASANT SETH Information Commissioner Authenticated true copy:
(R. L. Gupta) Dy. Registrar/Designated Officer Page 1 of 2 Page 2 of 2