Central Information Commission
Mranil Bairwal vs Cbdt on 17 August, 2016
CENTRAL INFORMATION COMMISSION
Club Building (Near Post Office)
Old JNU Campus, New Delhi - 110067
Tel: +91-11-26101592
File No. CIC/RM/C/2013/000375/BS/11100
17 August 2016
Relevant Facts emerging from the Complaint:
Complainant : Mr. Anil Bairwal,
National Coordinator,
Association for Democratic Reforms,
Kiwanis Centre, 4th Floor, B-35, Qutub Inst. Area,
New Delhi - 110016
Respondent : CPIO,
Department of Income Tax,
O/o DCIT, Circle -I (1),
Trichy, No. 4 Williams Road,
Cantonment, Tiruchirappalli - 620 001
RTI application dated : 06/12/2012
Complaint dated : 11/03/2013
Information sought:
The complainant has sought the following information in respect of Sh. A Raja, S/o Sh. S K Andimuthu A. Whether the above MP falling in your jurisdiction has filed his ITR for the eight assessment years 2004-05 to 2012-13.
B. The years for which the MLA has not filed their ITR.
C. The details/copies of ITR & Assessment Orders for all the years for which the MLA has filed his returns.
Grounds for the Complaint:
The CPIO has not provided the desired information.
Relevant Facts:
A letter dated 04/08/2015 has been received from the applicant's representative stating that they do not want to pursue the complaint and the same may be dropped.
Decision notice:
The matter stands closed.
BASANT SETH Information Commissioner Authenticated true copy:
(R. L. Gupta) Dy. Registrar/Designated Officer Page 1 of 2 Page 2 of 2