Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Odisha - Subsection Section 2(f) in The Orissa Micro and Small Enterprises Facilitation Council Rules, 2008 (f)"Chairperson" means the Chairperson of the Council appointed under clause (i) of Sub-section (1) of Section 21 of the Act;
