Supreme Court - Daily Orders
Union Of India Thru The Secy. To The Govt. ... vs No. 356973F Havildar/ Cipher Digamber ... on 7 May, 2018
Bench: A.K. Sikri, Ashok Bhushan
ITEM NO.67 COURT NO.6 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 11494/2018
(Arising out of impugned final judgment and order dated 27-11-2017
in MC No. 54/2017 & MC No. 52/2017 passed by the High Court Of
Meghalya At Shilong)
UNION OF INDIA & ORS. Petitioner(s)
VERSUS
NO. 356973F HAVILDAR/ CIPHER DIGAMBER DATT & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.59572/2018-CONDONATION OF DELAY
IN FILING )
Date : 07-05-2018 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Petitioner(s) Mr. Maninder Singh, ASG
Mr. R. Bala, Adv.
Mr. Amarjeet Singh, Adv.
Mr. Probhas Bajaj, Adv.
Mr. Santosh Kumar Vishwakarma, Adv.
Ms. Aarti Sharma, Adv.
Mr. B. V. Balaram Das, AOR
For Respondent(s) Mr. Dhruv Mehta, SR. Adv.
Mr. Rishi Matoliya, AOR
Ms. Rashi Paul, Adv.
Mr. Kshitij B., Adv.
Ms. Sumati Sharma, Adv.
Ms. Iti Jain, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List on 14.05.2018. Signature Not Verified (ASHWANI THAKUR) Digitally signed by (MALA KUMARI SHARMA) ASHWANI KUMAR COURT MASTER (SH) Date: 2018.05.09 15:46:57 IST COURT MASTER Reason: