Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 42 in The Beedi and Cigar Workers (Conditions of Employment) Act, 1966 42. Powers of Central Government to give directions .-The Central Government may give directions to a State Government as to the carrying into execution of the provisions of this Act.
