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[Cites 0, Cited by 0] [Section 493] [Entire Act]

State of Jharkhand - Subsection

Section 493(1) in Bihar Education Code, 1961

(1)The Madrasa Examination Board is concerned with Arabic education in general and with higher Arabic education in particular and the Arabic examinations. It deals only with those Madrasas which conform to its rules, adopt the course prescribed by it from time to time and have obtained its recognition.