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Chattisgarh High Court

Loknath (Died) Through ... vs Sindhu And Others on 15 July, 2015

                    HIGH COURT OF CHHATTISGARH, BILASPUR
                                 Order Sheet
                                        SA No. 356/2001
               Loknath (died) Through Lrs. Shribachahh Kumar Bhoi & Ors. Versus
                                      Sindhu And Others


   29
                                                                         M



15-7-2015         None for the appellants.

                  Mr. R.K. Pali, Adv. under instruction of Mr. P.P.
            Sahu, Adv. for respondents No. 1.

None for respondents No. 2, 3, 4, 5.1 and 5.2.

Mr. Sanjeev Agrawal, PL for R-6/State.

As none appeared for the appellants, list the matter for further hearing after two weeks.

Sd/-

Chandra Bhushan Bajpai Judge e Pathak