Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 353(1)] [Section 353] [Entire Act]

State of Odisha - Subsection

Section 353(1)(d) in The Orissa Municipal Corporation Act, 2003

(d)carry on, within the area aforesaid, any operation or manufacture trade or agriculture in any manner or do any act whatsoever, whereby injury may arise to any such lake, tank, well or reservoir or to any portion thereof or whereby the water of any such lake, tank, well or reservoir may be fouled or rendered less wholesome.