Section 6 in Bihar Electricity Commission (Standards of Performance of Intra Transmission Licensees) Regulations, 2019
6.
Any failure by the intra-State transmission licensee to maintain the standards of performance specified in these regulations shall render the said licensee liable to payment of compensation to an affected person claiming such compensation under the provisions of the Act.Provided that the payment of compensation by the Intra-State transmission licensee shall be without prejudice to any penalty, which may be imposed or any prosecution which may be initiated by the Commission as provided in the Act.
