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[Section 7]
[Entire Act]
State of Punjab - Subsection
Section 7(13) in The Central Sales Tax (Punjab) Rules, 1957
| Serial Number | Serial Number ofdeclaration | Name and address ofthe purchasing dealer to whom issued | Number and date ofdeclaration in Form C with the name of State | Description of goodsin respect of which issued | Value of the goods | Invoice number anddate | Railway ReceiptNumber/Goods Receipt Number and date | Name of TransportCompany |
| 1 | 2 | 3 | 4 | 5 | 6 | 7 | 8 | 9] |