Supreme Court - Daily Orders
Dr. Subramanian Swamy vs Advantage Strategic Consulting Pvt. ... on 14 December, 2023
Bench: Surya Kant, Dipankar Datta
ITEM NO.45 COURT NO.5 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).16477-16478/2023
(Arising out of impugned final judgment and order dated 18-04-2023
in OSA No.229/2014 and OSA No.230/2014 passed by the High Court of
Judicature at Madras)
DR. SUBRAMANIAN SWAMY Petitioner(s)
VERSUS
ADVANTAGE STRATEGIC CONSULTING PVT. LTD. & ANR. Respondent(s)
(FOR ADMISSION and I.R. and IA No.148301/2023-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT)
Date : 14-12-2023 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SURYA KANT
HON'BLE MR. JUSTICE DIPANKAR DATTA
For Petitioner(s) Ms. Vibha Datta Makhija, Sr.Adv.
Ms. Baani Khanna, AOR
Mr. Satya Sabharwal, Adv.
Mr. Praveen Gaur, Adv.
Mr. Robin Singh, Adv.
Mr. B.J. Thakur, Adv.
For Respondent(s) Mr. Jai Anant Dehadrai, Adv.
Mr. Martin G George, Adv.
Mr. Md Tasneemul Hassan, Adv.
Mr. Siddharth, Adv.
Mr. Pulkit Agarwal, AOR
Mr. Kp Jayaram, Adv.
Mr. Avnish Chaturvedi, Adv.
Mr. Sudhanshu Kaushesh, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List on 09.01.2024.
Signature Not Verified Digitally signed by satish kumar yadav Date: 2023.12.16(SATISH KUMAR YADAV) 13:13:02 IST Reason: (PREETHI T.C.) DEPUTY REGISTRAR COURT MASTER (NSH)