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[Cites 0, Cited by 0] [Section 91(2)] [Section 91] [Entire Act]

State of Chattisgarh - Subsection

Section 91(2)(xii) in The Chhattisgarh Motor Vehicles Rules, 1994

(xii)wilfully damage or spoil or remove any fittings in or on the stage carriage or interfere with any light or any part of the stage carriage or its equipment; or