Delhi High Court - Orders
Baptist Church Trust Association vs The Secretary, Government Of India And ... on 8 December, 2025
Author: Sachin Datta
Bench: Sachin Datta
$~5
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 1622/2019 and CM APPLs.7474/2019, 12958/2019,
49747/2025
BAPTIST CHURCH TRUST ASSOCIATION .....Petitioner
Through: Ms. Deeptakirri Verma, Ms. Neha
Sharma, Advs.
versus
THE SECRETARY, GOVERNMENT OF INDIA AND ORS.
.....Respondents
Through: Mr. Rajesh Gogna, Mr. Shivam
Tiwari, Ms. Rebina, Ms. Punita,
Advs. for UOI
Mr. Santosh Kumar (Sr. Adv) along
with Mr. Rajiv Mishra, Ms. Suruchi
Yadav, Advs. for R4
Mr. Gaurav Dubey, Adv. for
applicant - BUNI (through v/c)
CORAM:
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 08.12.2025
List on 26.02.2026.
SACHIN DATTA, J
DECEMBER 8, 2025/uk
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 15/12/2025 at 20:35:59