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Delhi High Court - Orders

Ongc Ltd vs Consortium Of Meil-Vngs on 9 February, 2023

Author: Navin Chawla

Bench: Navin Chawla

            $~27
            *    IN THE HIGH COURT OF DELHI AT NEW DELHI
            +    O.M.P. (COMM) 134/2018
                 ONGC LTD.
                                                          ..... Petitioner
                                Through: Mr.Chetan Sharma, ASG with
                                         Mr.Abhishek Puri, Mr.R.V.
                                         Prabhat,   Mr.Amit        Gupta,
                                         Mr.Vinay Yadav, Mr.Saurabh
                                         Tripathi, Ms.Surbhi Gupta &
                                         Mr.Sahil Grewal, Advs.

                                      versus

                     CONSORTIUM OF MEIL-VNGS
                                                                 ..... Respondent
                                      Through:    Mr.Purvesh Buttan, Adv.

                     CORAM:
                     HON'BLE MR. JUSTICE NAVIN CHAWLA
                                  ORDER

% 09.02.2023 Arguments heard in part. To come up for remaining arguments on 28th March, 2023.

NAVIN CHAWLA, J FEBRUARY 9, 2023/rv Signature Not Verified Digitally Signed By:SUNIL Signing Date:10.02.2023 16:03:52