Delhi High Court - Orders
Ongc Ltd vs Consortium Of Meil-Vngs on 9 February, 2023
Author: Navin Chawla
Bench: Navin Chawla
$~27
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 134/2018
ONGC LTD.
..... Petitioner
Through: Mr.Chetan Sharma, ASG with
Mr.Abhishek Puri, Mr.R.V.
Prabhat, Mr.Amit Gupta,
Mr.Vinay Yadav, Mr.Saurabh
Tripathi, Ms.Surbhi Gupta &
Mr.Sahil Grewal, Advs.
versus
CONSORTIUM OF MEIL-VNGS
..... Respondent
Through: Mr.Purvesh Buttan, Adv.
CORAM:
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 09.02.2023 Arguments heard in part. To come up for remaining arguments on 28th March, 2023.
NAVIN CHAWLA, J FEBRUARY 9, 2023/rv Signature Not Verified Digitally Signed By:SUNIL Signing Date:10.02.2023 16:03:52