Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 168 in The Bihar Government Estates (Khas-Mahal) Manual, 1953 168. Power of State Government. - No authority subordinate to the State Government is empowered to sanction an alienation of Government land.
