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[Cites 0, Cited by 0] [Section 19A(16)] [Section 19A] [Entire Act]

Union of India - Subsection

Section 19A(16)(a) in The Sugar Development Fund Rules, 1983

(a)The buffer subsidy received by the sugar factory shall be utilised for making payment of cane price including cane price arrears for the sugar season in which the buffer stock has been created and of the subsequent sugar season.