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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(2)(xiv) in U.P. Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2017

(xiv)One representative of the Fire Department, of the State nominated by the Superintendent of Police (Fire);