Madhya Pradesh High Court
Vivek Ramteke vs The State Of Madhya Pradesh on 11 February, 2019
1 MCRC-4485-2019 The High Court Of Madhya Pradesh MCRC-4485-2019 (VIVEK RAMTEKE Vs THE STATE OF MADHYA PRADESH) 1 Jabalpur, Dated : 11-02-2019 As prayed by the applicant, list after two weeks.
(J. P. GUPTA) JUDGE JP Digitally signed by JITENDRA KUMAR PAROUHA Date: 11/02/2019 18:01:43