Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of West Bengal - Subsection Section 7(10) in The Bengal Agricultural Income-Tax Act, 1944 (10)any other sum which may be prescribed.[* * * * * *] [Sub-section (2) which was inserted by W.B. Act 16 of 1994 was omitted by W.B. Act 10 of 1996.]
