Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 39] [Entire Act] State of Madhya Pradesh - Subsection Section 39(1) in The M.P. Rajya Matsya Vikas Nigam Adhiniyam, 1979 (1)The State Government may make rules not inconsistent with the provisions of this Act to give effect to the provisions of this Act.
