Income Tax Appellate Tribunal - Jaipur
Ms Indian Art Palace, Sikar vs Dcit, Sikar on 13 January, 2017
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IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES, JAIPUR
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BEFORE: SHRI KUL BHARAT, JM & SHRI VIKRAM SINGH YADAV, AM
vk;dj vihy [email protected] No. 9/JP/2012
(Arising out of ITA No. 559/JP/2008)
fu/kZkj.k o"kZ@Assessment Year : 2001-02.
M/s. Indian Art Palace,
Ramgarh, Shekhawati, Sikar.
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Vs.
The DCIT, Circle,
Sikar.
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vihykFkhZ@Appellant
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fu/kZkfjrh dh vksj ls@ Assessee by : Shri Vikash Rajvanshi (CA)
jktLo dh vksj ls@ Revenue by : Shri Rajendra Jha (Addl. CIT)
lquokbZ dh rkjh[k@ Date of Hearing : 13.01.2017.
?kks"k.kk dh rkjh[k@ Date of Pronouncement : 13/01/2017.
vkns'k@ ORDER
PER SHRI KUL BHARAT, JM.
This Miscellaneous Application is filed by the assessee seeking recalling of the Tribunal's order dated 21.11.2008. At the time of hearing, ld. Counsel for the assessee submitted that the issue has been decided in favour of the assessee by the Hon'ble Jurisdictional High Court. Therefore, he does not wish to press this miscellaneous application. The ld. D/R has no objection. In view of the above, we dismiss the Miscellaneous Application as not pressed. In the result, Misc. Application is dismissed.
Order pronounced in the open court on 13/01/2017.
Sd/- Sd/- ¼foØe flag ;kno½ ( dqy Hkkjr) (VIKRAM SINGH YADAV) ( KUL BHARAT )
ys[kk lnL;@Accountant Member U;kf;d lnL;@Judicial Member Jaipur Dated:- 13/01/2017.
Das/ vkns'k dh izfrfyfi vxzsf"kr@Copy of the order forwarded to:
1. The Appellant- M/s. Indian Art Palace, Sikar.
2. The Respondent- The DCIT Circle, Sikar.
3. The CIT,
4. The CIT (A)
5. The DR, ITAT, Jaipur
6. Guard File (MA No. 9/JP/2012) vkns'kkuqlkj@ By order, lgk;d iathdkj@ Assistant. Registrar 2 MA No. 9/JP/2012 Indian Art Palace, Sikar