Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 73] [Entire Act]

State of Maharashtra - Subsection

Section 73(5) in Maharashtra Public Universities Act, 2016

(5)conduct of examinations, other tests and evaluation, and the manner in which the candidates may be assessed or examined by the examiners ;