Section 13(2) in Telangana State Sand Mining Rules, 2015

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State of Telangana - Subsection

Section 13(2) in Telangana State Sand Mining Rules, 2015

(2)Any vehicle/machinery, if found, involved in illegal extraction and transportation of sand in contravention of these rules shall be levied penalty for such each vehicle/machinery as detailed below:

Vehicle Type	First time (In Rs.)	Second time (In Rs.)
Tractor	5,000/-	15,000/-
Lorry upto 10 tons capacity	25,000/-	50,000/-
Lorry above 10 tons capacity	50,000/-	1,00,000/-
Machinery	50,000/-	1,00,000/-

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State of Telangana - Subsection

Section 13(2) in Telangana State Sand Mining Rules, 2015