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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of West Bengal - Subsection

Section 9(3) in West Bengal Yoga and Naturopathic System of Medicine Rules, 2015

(3)Procedure for applying for Class "B" registration in respect of institutionally qualified practitioners as per sub-section (4a) of section 20 of the Act shall be as follows:-'
(i)A practitioner who has been awarded a three years diploma in Yoga and Naturopathy by a recognized college/university/institution as per sub-section (4a) of Section 20 of the Act, may apply for Class-B registration to the competent authority in form III A along with the documentary evidence of the professional qualification obtained:
(ii)after verification of the details contained in the application including the documentary evidence submitted, the Council shall call the eligible candidates for registration on payment of prescribed fees.