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Chattisgarh High Court

Kuljeet Kour vs Shailbala Martin 16 Cont/234/2018 M. Z. ... on 1 November, 2018

                                     1

                                                                          NAFR

              HIGH COURT OF CHHATTISGARH, BILASPUR

                           CONT No. 255 of 2018

1. Pradooman Singh S/o Shri Bed Lal Singh Aged About 55 Years Conductor,
   Jagdalpur Depot, R/o Near Shiva Mandir, Shanti Nagar, Kanker, P.S. Kanker,
   District Kanker, Chhattisgarh

2. Mohd. Sharif S/o Shri Mohd. Habib Aged About 54 Years Conductor, Jagdalpur
   Depot, R/o Behind Old Police Line, Rajendra Nagar, Bilaspur, P.S. Civil Line,
   District Bilaspur, Chhattisgarh

3. Rajesh Jwel S/o Late Shri Annu Jwel Aged About 50 Years, Helper Divisional
   Workshop, Rawanbhata, Raipur, R/o Karbala Para, Raipur, P.S. Sarswati
   Nagar, District Raipur, Chhattisgarh

                                                                  ---- Petitioner

                                  Versus

 Shailbala Martin Managing Director, M.P.Road Transport Corporation, H.O.
  Habibganj, Bhopal (M.P.) (Contemnor)

                                                               ---- Respondent
CONT No. 231 of 2018

1. Mohd. Safiq Ahmad S/o Late Shri Aziz Ahmad Aged About 64 Years C.M.O. Divisional Office, Rawanbhata, Raipur, R/o Near Aabid Kabadi, Nurani Chowk, Raja Talab, Raipur, P.S. Civil Line, District Raipur, Chhattisgarh

2. Mohd. Sabbir Ahmed S/o Shri Mohd. Aziz Ahmed Aged About 59 Years Helper, Divisional Office, Rawanbhata, Raipur, R/o Near Aabid Kabadi Shop, Rajatalab, Nurani Chowk, Raipur, P.S. Civil Line, District Durg, Chhattisgarh

---- Petitioner Versus  Shailbala Martin Managing Director, M.P.Road Transport Corporation, H.O. Habibganj, Bhopal (M.P.) (Contemnor).

---- Respondent CONT No. 233 of 2018

1. Kuljeet Kour W/o Late Shri D.S.Choudhary Aged About 55 Years Ticket Examiner, Durg Depot, R/o H.No.20/A, Katuk Board, Narshing Vihar, Durg, P.S. Durg, District Durg, Chhattisgarh 2

2. Rajendra Kumar Diwan S/o Late Shri Baldau Prasad Diwan Aged About 58 Years Conductor, Balodabazar Depot, R/o Village Bhanpuri, Post Chandkhuri, Durg, District Durg, Chhattisgarh

---- Petitioner Versus  Shailbala Martin Managing Director, M.P.Road Transport Corporation, H.O. Habibganj, Bhopal (M.P.) (Contemnor)

---- Respondent CONT No. 234 of 2018  M. Z. Siddhaque S/o Shri Jamaluddin Aged About 72 Years U.D.C. D.W.S. Rawanbhata, Raipur, R/o New Shanti Nagar Road, Pandri, Raipur, P.S. Civil Line, District Raipur, Chhattisgarh

---- Petitioner Versus  Shailbala Martin Managing Director, M.P.Road Transport Corporation, H.O. Habibganj Bhopal (M.P.) (Contemnor)

---- Respondent CONT No. 235 of 2018

1. M. Sanyasi Rao S/o Shri Bira Swami Aged About 62 Years Welder- 1st, Divisional Workshop Rawanbhata, Raipur, R/o Near Ram Janjki Mandir, Rameshwar Nagar, Bhanpuri, Raipur, P.S. Khamtari, District Raipur, Chhattisgarh, .

2. B.R.Sahu S/o Late Shri Dashrath Sahu Aged About 67 Years A.C.M.O., Divisional Workshop Rawanbhata, Raipur, R/o New Mandi Road, Near Madhu Pillai Road, Pandritari, P.S. Pandri, District Raipur, Chhattisgarh, .

---- Petitioner Versus  Shailbala Martin Managing Director, M.P.Road Transport Corporation, H.O. Habibganj Bhopal (M.P.) (Contemnor).

---- Respondent CONT No. 236 of 2018  Mohd. Ismail S/o Shri Mohd. Mustafa Khan Aged About 57 Years Helper, Divisional Workshop, Rawanbhata, Raipur, R/o Near Raja Bailar House, Nehru 3 Nagar, Raipur, P.S. Tikrapara, District Raipur, Chhattisgarh, .

---- Petitioner Versus  Shailbala Martin Managing Director, M.P.Road Transport Corporation, H.O. Habibganj Bhopal (M.P.) (Contemnor).

---- Respondent CONT No. 237 of 2018  Abdul Jikar S/o Late Shri Mohd. Ilyash Aged About 47 Years Conductor, Jagdalpur Depot, R/o Latthi Para, Kanker, P.S. And District Kanker, Chhattisgarh,

---- Petitioner Versus  Shailbala Martin Managing Director, M.P.Road Transport Corporation, H.O. Habibganj Bhopal (M.P.) (Contemnor).

---- Respondent CONT No. 238 of 2018  William Barik S/o Late Shri Jaxan Barik Aged About 66 Years Security Hawaldar, Raipur Depot-1, R/o Ravishankar Shukla Nagar, Amanaka, P.S. Saraswati Nagar, Raipur, District Raipur, Chhattisgarh, .

---- Petitioner Versus  Shailbala Martin Managing Director, M.P.Road Transport Corporation, H.O. Habibganj Bhopal (M.P.) (Contemnor).

---- Respondent CONT No. 240 of 2018

1. Ram Lal Dewangan S/o Late Shri Durga Prasad Dewangan Aged About 69 Years Bill Assistant, Rajnandgaon Depot R/o Ward No.40, Near Green Tent House, Kelabadi, Durg P.S. Padnabhpur, District Durg, Chhattisgarh,

2. Indrajit Kagdelvar S/o Late Shri Basant Rao Aged About 64 Years Driver, Jagdalpur Depot, R/o Near Gajanand Mandir, Vijay Nagar, Durg, P.S. Durg, District Durg, Chhattisgarh

---- Petitioner 4 Versus  Shailbala Martin Managing Director, M.P.Road Transport Corporation, H.O. Habibganj Bhopal (M.P.) (Contemnor).

---- Respondent CONT No. 241 of 2018  Jawahar Lal Trivedi S/o Shri Tirath Prasad Trivedi Aged About 44 Years Conductor, Raipur Depot-II, R/o Radha Krishna Ward No.18, Kumhar Para, Mahasamund, P.S. And District Mahasamund, Chhattisgarh

---- Petitioner Versus  Shailbala Martin Managing Director, M.P.Road Transport Corporation, H.O. Habibganj Bhopal (M.P.) (Contemnor),

---- Respondent CONT No. 242 of 2018

1. Uday Kumar Kashyap S/o Late Shri Puran Lal Aged About 69 Years Booking Agent, Durg Depot R/o Street No.3, New Shankar Nagar, Durg, P.S. Mohannagar, District Durg, Chhattisgarh

2. Smt. Pushpa Pandey W/o Late Shri Sanat Kumar Pandey Aged About 52 Years U.D.C., Divisional Workshop Rawanbhata, Raipur, R/o Sai Vihar Colony, Danganiya, Raipur, P.S. Ddu Nagar, District Raipur, Chhattisgarh, .

---- Petitioner Versus  Shailbala Martin Managing Director, M.P.Road Transport Corporation, H.O. Habibganj Bhopal (M.P.) (Contemnor).

---- Respondent CONT No. 246 of 2018

1. Smt. Veena Deshpandey W/o Late S.K.Deshpandey Aged About 60 Years T.S. Ist, Raipur Depot-I R/o Budhapara, Raipur, P.S. City Kotwali, District Raipur, Chhattisgarh, .

2. J.R.Sahu S/o Late Shri Ram Gulal Sahu Aged About 72 Years L.D.C., Rajnandgaon Depot, R/o Village Parrikala, Thana And Tehsil Rajnandgaon, P.S. And District Rajnandgaon, Chhattisgarh,

---- Petitioner 5 Versus  Shailbala Martin Managing Director, M.P.Road Transport Corporation, H.O. Habibganj, Bhopal (M.P.) (Contemnor)

---- Respondent CONT No. 247 of 2018

1. Saiyed Rahim Ali S/o Shri Saiyed Akhtar Ali Aged About 70 Years Booking Agent, Durg Depot, R/o Ward No. 41, Kela Badi, Near Majjar, Durg, P.S. Durg, District Durg, Chhattisgarh,

2. R.P.Tiwari S/o Shri Shiv Dayal Tiwari Aged About 68 Years T.S. 2nd, Raipur Depot-I, R/o Sector-2, Shankar Nagar, Raipur, P.S. Mova, District Raipur, Chhattisgarh, .

---- Petitioner Versus  Shailbala Martin Managing Director, M.P.Road Transport Corporation, H.O. Habibganj, Bhopal (M.P.) (Contemnor)

---- Respondent CONT No. 248 of 2018  Ashok Kumar Wahi S/o C.D.Wahi Aged About 66 Years R/o Sadar Bazar, Dhamtari P.O. And P.S. Dhamtari, District Dhamtari, Chhattisgarh

---- Petitioner Versus  Shailbala Martin Managing Director, M.P.Road Transport Corporation, H.O. Habibganj, Bhopal (M.P.) (Contemnor)

---- Respondent CONT No. 250 of 2018  Devi Lal Sahu S/o Late Shri Bihari Lal Sahu Aged About 55 Years Cashier-II, Raipur Depot-II, R/o Q.No. H-33, Gad Colony, Behind Collectorate, Rudri, P.S. Rudri, District Dhamtari, Chhattisgarh

---- Petitioner Versus  Shailbala Martin Managing Director, M.P.Road Transport Corporation, H.O. Habibganj, Bhopal (M.P.) (Contemnor) 6

---- Respondent CONT No. 254 of 2018

1. Abdul Hafiz S/o Shri Abdul Hai Aged About 58 Years Helper, D.W.S. Rawanbhata, Raipur, R/o Behind Cupon Mall, Baion Bazar, Raipur, P.S. City Kotwali, District Raipur, Chhattisgarh, .

2. Ram Bhandaran Panikar S/o Shri Sukumar Panikar Aged About 61 Years Driver, Durg Depot, R/o Q.No. A-94, Irricadon Colony, Rudri, Dhamtari, P.S. Rudri, District Dhamtari, Chhattisgarh,

3. Keshav Pawar S/o Late Shri Chintu Pawar Aged About 63 Years Conductor, Durg Depot R/o Near Kelabadi, Durg, P.S. Durg, District Durg, Chhattisgarh

4. Smt. Kiran Dwivedi W/o Late Shri U.P. Dwivedi Aged About 61 Years U.D.C. Raipur Depot-II, R/o Behind Vivekanand Ashram, Raipur, P.S. Azad Chowk, District Raipur, Chhattisgarh

5. Prakash Dekve S/o Late Shri Bhaskar Rao Dekve Aged About 55 Years Helper, D.W.S. Rawanbhata, Raipur, R/o Sector-7, New Rajendra Nagar, Raipur, P.S. Rajendra Nagar, District Raipur, Chhattisgarh, .

---- Petitioner Versus  Shailbala Martin Managing Director, M.P.Road Transport Corporation, H.O. Habibganj, Bhopal (M.P.) (Contemnor)

---- Respondent CONT No. 256 of 2018

1. Indrajit Singh S/o Ram Kripal Singh Aged About 56 Years Conductor, Durg Depot, R/o Ward No.12, Ram Nagar, Muktidham Vikas Para, Bhilai, P.S. Supela, District Durg, Chhattisgarh

2. Ram Sevak Sharma S/o Late Shri Hukam Prasad Sharma Aged About 54 Years Conductor, Rajnandgaon Depot, Presently Posted In Rajnandgaon Depot, P.S. Rajnandgaon, District Rajnandgaon, Chhattisgarh

3. Smt. Manjit Kaur W/o Late Shri Tarsem Singh Aged About 58 Years Cleaner, Durg Depot, R/o Panjabi Colony, Jagir Chowk, New Khursipara, Durg, P.S. Khursipara, District Durg, Chhattisgarh

---- Petitioner Versus  Shailbala Martin Managing Director, M.P.Road Transport Corporation, H.O. Habibganj, Bhopal (M.P.) (Contemnor) 7

---- Respondent CONT No. 257 of 2018

1. Baksi Singh S/o Shri Sohan Singh Aged About 60 Years Driver, Durg Depot R/o Sector 11, Ward No.30, Kursipara, Bhilai, P.S. Kursipara, District Durg, Chhattisgarh,

2. Saiyed Farukh Ali S/o Late Shri Saiyed Sher Ali Aged About 53 Years Driver, Durg Depot, R/o Near Kela Badi Mazar, Durg P.S. Padmanabhpur, District Durg, Chhattisgarh,

3. Ram Kumar Rajak S/o Shri Shiv Prasad Rajak Aged About 65 Years Driver, Jagdalpur Depot, R/o Sitalapara Kanker, P.S. Kanker, District Kanker, Chhattisgarh,

4. Arun Kumar Sen S/o Shri Narayan Singh Sen Aged About 62 Years Conductor, Jagdalpur Depot, R/o Near Forest Office, Sanjay Nagar, Kanker, P.S. Kanker, District Kanker, Chhattisgarh,

---- Petitioner Versus  Shailbala Martin Managing Director, M.P.Road Transport Corporation, H.O. Habibganj, Bhopal (M.P.) (Contemnor)

---- Respondent CONT No. 258 of 2018

1. Subhash Chandra Soni S/o Shri Baldev Prasad Soni Aged About 54 Years Conductor, Durg Depot, R/o Village Baagdumar, P.O. Ahirwara, P.S. Nandani Nagar, District Durg, Chhattisgarh

2. Sangam Lal Mishra S/o Shri Kanhaiya Lal Mishra Aged About 55 Years Conductor, Durg Depot, R/o Govt. I.T.I. Berla, P.O. And Tahsil Berala, P.S. Durg, District Bemetara, Chhattisgarh

3. Khilawan Sahu S/o Shri Pardeshi Ram Sahu Aged About 55 Years Conductor, Durg Depot, R/o Village And Post Sanjay Nagar, Ward No.4, Near Govt. Hospital, P.S. Nandani Nagar, District Durg, Chhattisgarh

4. T.R.Sureshe S/o Late Shri Dadu Rao Sureshe Aged About 74 Years T.E., Raigarh Depot, R/o Adarsh Nagar, Matthpara, Raipur, P.S. Tikrapara, District Raipur, Chhattisgarh, .

5. Ram Nivas Mishra S/o Late Shri Rameshwar Prasad Mishra Aged About 56 Years Fuel Attendent, Rajnandgaon Depot, R/o Ward No.50, H.No.39/451, Chhattisgarh Nagar, Raipur, P.S. Tikrapara, District Raipur, Chhattisgarh, .

---- Petitioner 8 Versus  Shailbala Martin Managing Director, M.P.Road Transport Corporation, H.O. Habibganj, Bhopal (M.P.) (Contemnor)

---- Respondent CONT No. 259 of 2018

1. Praveen Kumar Sharma S/o Late Shri Durga Prasad Sharma Aged About 51 Years Conductor, raipur Depot-II, R/o H.No. 23/1111, Handipara, Azad Chowk, Raipur, P.S. Azad Chowk, District Raipur, Chhattisgarh, .

2. Lachhu Ram Sahu S/o Shri Jhadi Ram Sahu Aged About 53 Years R/o Ward No.36, New Khursipara, G.E.Road, Bhilai, P.S. Bhilai, District Durg, Chhattisgarh,

3. Mohd. Kahir S/o Shri Mohd. Ibrahim Aged About 64 Years Driver, Durg Depot, R/o Behind Talwar Building, Subhash Nagar, Durg, P.S. Padmanabhapur, District Durg, Chhattisgarh

4. Anil Kumar Singh S/o Shri Basant Singh Aged About 56 Years Conductor, Raipur Depot-I, R/o Behind Khemka Hospital, Sai Nagar, P.S. Devendra Nagar, Raipur, District Raipur, Chhattisgarh, .

5. Sobha Ram Sahu S/o Shri Mitthu Ram Sahu Aged About 65 Years Conductor, Raipur Depot-I, R/o Ward No.14, Pt. Ishwari Charan Shukla Ward, Kukurbeda, Amanaka, Raipur, P.S. Saraswati Nagar, District Durg, Raipur, Chhattisgarh, .

6. Ram Kumar Soni S/o Late Shri Kapileshwar Prasad Soni Aged About 57 Years Conductor, Raipur Depot-II, R/o Ward No.14, Mig-21, Housing Board Colony, Kumhari, P.S. Kumhari, District Durg, Chhattisgarh,

---- Petitioner Versus  Shailbala Martin Managing Director, M.P.Road Transport Corporation, H.O. Habibganj, Bhopal (M.P.) (Contemnor)

---- Respondent CONT No. 260 of 2018

1. Sukhanand Daniel S/o Shri Satya Nadam Aged About 70 Years T.E., Durg Depot, R/o M.I.G./294, Sector-6, Aamdi Nagar, Bhilai Nagar, P.S. Bhilai Nagar, District Durg, Chhattisgarh,

2. Smt. Vijya Laxmi Shrivastava W/o Late Shri Rama Shankar Shrivastava Aged About 68 Years Booking Agent, Durg Depot, R/o Street No.28, Flat No.3, Anand Enclave, Smriti Nagar, Bhilai Nagar, P.S. Smriti Nagar, District Durg, Chhattisgarh 9

3. Bal Ram Gwal S/o Late Shri Badrinath Yadav Aged About 65 Years Driver, Rajnandgaon Depot, R/o Rudri Colony, Near Sai Mandir, Dhamtari, P.S. Rudri, District Dhamtari, Chhattisgarh

4. Ismail Khan S/o Shri Maherab Khan Aged About 59 Years Driver, Rajnandgaon Depot, R/o Ward No.34, Behind Jama Masjid, Pathan Para, Rajnandgaon, P.S. Basantpur, District Rajnandgaon, Chhattisgarh

5. Chain Singh S/o Late Shri Chhannu Singh Aged About 57 Years Helper/cleaner, Durg Depot, R/o Near Old Thana, Durg, P.S. City Kotwali, District Durg, Chhattisgarh

6. Sevak Ram Sahu S/o Late Shri Suraju Ram Sahu Aged About 55 Years Conductor, Rajnandgaon Depot, R/o Star Club, Near Ganesh Manch, Ward No.12, Budhwari Para, Dongargarh, P.S. Dongargarh, District Rajnandgaon, Chhattisgarh

7. Krishna Kumar Gupta S/o Late Shri Ram Dhani Gupta Aged About 57 Years Driver, Raipur Depot-II, R/o Behind Mahaveer Colony, Baijnath Para, Durg, P.S. Durg, District Durg, Chhattisgarh

---- Petitioner Versus  Shailbala Martin Managing Director, M.P.Road Transport Corporation, H.O. Habibganj, Bhopal (M.P.) (Contemnor)

---- Respondent CONT No. 305 of 2018  Awadhesh Singh S/o Late Shri P.R.Singh Aged About 75 Years Accountant 1st, Korba Depot, R/o H.No.1015, Near Govt. College, Industrial Area Kharsiya, Korba, P.S. Kharsiya, District Korba, Chhattisgarh

---- Petitioner Versus  Shailbala Martin Managing Director, M.P.Road Transport Corporation, H.O. Habibganj, Bhopal (M.P.) (Contemnor).

---- Respondent CONT No. 308 of 2018

1. Ramashankar Soni S/o Late Manbodhi Soni, Aged About 60 Years Booking Agent, Raigarh Depot, R/o Village, Post And P.S. Sarsiwan, Tahsil Bilaigarh, District Baloda Bazar Bhatapara Chhattisgarh

2. Bharat Lal Dwivedi, S/o Late Krishan Prasad Dwivedi, Aged About 52 Years 10 Conductor, Bilaspur Depot, R/o Ohm Mobile Center, Mannu Chowk, Tikrapara, District Bilaspur Chhattisgarh

---- Petitioner Versus  Shailbala Martin Managing Director, M.P. Road Transport Corporation, H.O. Habibganj, Bhopal (Madhaya Pradesh). ........(Contemnor).

---- Respondent CONT No. 309 of 2018  Smt. Shobha Khandelwal W/o Late Shri V.D.Khandelwal Aged About 64 Years U.D.C., Divisional Officer Bilaspur R/o Masanganj Sindhi Mohalla, District Bilaspur, Chhattisgarh

---- Petitioner Versus  Shailbala Martin Managing Director M.P. Road Transport Corporation, H.O. Habibganj, Bhopal (M.P.) (Contemnor).

---- Respondent CONT No. 341 of 2018  Narayan Prasad Sharma S/o Late Shri Jagannath Prasad Sharma Aged About 67 Years Conductor Raipur Depot-1, R/o Jhanda Chowk, Laxmi Nagar, Police Station Tikrapara, Raipur, District Raipur, Chhattisgarh (Petitioner No.17)

---- Petitioner Versus  Shailbala Martin Managing Director Madhya Pradesh Road Transport Corporation, Bus Stop No.07, Habibganj, Bhopal (Madhya Pradesh) (Contemnor).

---- Respondent CONT No. 346 of 2018  Kishore Patil S/o Late Shri Shankar Patil Aged About 61 Years Driver Rajnandgaon Depot, R/o Collage Ward, Near Talab Danganiya, Police Station Ddu Nagar, Raipur, District Raipur, Chhattisgarh, .

---- Petitioner Versus 11  Shailbala Martin Managing Director Madhya Pradesh Road Transport Corporation, Bus Stop No. 07, Habibganj, Bhopal (Madhya Pradesh) (Contemnor).

---- Respondent CONT No. 359 of 2018

1. Suresh Kumar Pandey S/o Late Shri Mahangi Pandey Aged About 53 Years Conductor, Ambikapur Depot, R/o Rajendra Ward Darripara, Near Bhartiya Vidyapeeth, P.O. Ambikapur, District Surguja, Chhattisgarh.

2. B.P. Mishra S/o Shri Jagdish Prasad Mishra Aged About 54 Years Conductor, Ambikapur Depot, R/o Iti Colony, Room No.11, Gandhi Chowk, Opp. Polytechnic College, Ambikapur, District Surguja, Chhattisgarh.

3. Lalmani Chourasiya S/o Late Shri Jorbai Lal Chourasiya Aged About 56 Years Peon, Ambikapur Depot, R/o Iti Colony, Qtr. No.5, Near Polytechnic Ambikapur, District Surguja, Chhattisgarh.

4. Krishan Murari Sharma S/o Late Balmukund Sharma Aged About 57 Years Conductor, Ambikapur Depot, R/o Iti Colony, Room No.11, Ambikapur, District Surguja, Chhattisgarh.

---- Petitioner Versus  Shailbala Martin Managing Director, M.P.Road Transport Corporation, H.O. Habibganj, Bhopal (M.P.) (Contemnor).

---- Respondent CONT No. 388 of 2018  Arun Kumar Gupta S/o Shri Tilak Ram Gupta Aged About 60 Years Conductor, Raipur Depot-I, R/o Ward No.9, Kawardha, District Kabirdham, Chhattisgarh

---- Petitioner Versus  Shailbala Martin Managing Director, M.P.Road Transport Corporation, H.O. Habibganj, Bhopal (M.P.) (Contemnor)

---- Respondent CONT No. 389 of 2018  Smt. Saraswati Choubey W/o Late Sumant Kumar Choubey Aged About 62 Years Post T.E.Ambikapur Depot, Address- Main Road, Navapara Surajpur, District Surajpur, Chhattisgarh 12

---- Petitioner Versus  Shailbala Martin Managing Director, M.P.Road Transport Corporation, H.O. Habibganj, Bhopal (M.P.) (Contemnor)

---- Respondent CONT No. 391 of 2018  Subhash Vishwakarma S/o Shri Ram Dev Vishwakarma Aged About 64 Years B.S-1st, D.W.S. Rawanbhata Raipur, R/o Vikash Vihar Colony, Raipur, P.S. Ddu Nagar, District Raipur, Chhattisgarh, .

---- Petitioner Versus  Shailbala Martin Managing Director, M.P.Road Transport Corporation, H.O. Habibganj, Bhopal (M.P.) (Contemnor)

---- Respondent CONT No. 392 of 2018  Surendra Kumar Mishra S/o Shri Mani Lal Mishra Aged About 59 Years Conductor, Raipur Depot II, R/o Ward No.23, Near Ashok Kirana Store, Mahasamund, P.S. And District Mahasamund, Chhattisgarh,

---- Petitioner Versus  Shailbala Martin Managing Director, M.P.Road Transport Corporation, H.O. Habibganj, Bhopal (M.P.) (Contemnor)

---- Respondent CONT No. 393 of 2018  Smt. Heermati Yadav W/o Late Shri Natthu Lal Yadav Aged About 65 Years Mechanic, Raigarh Depot, R/o Ward No.9, Dharamsala Gali, Sarangarh, P.S. Sarangarh, District Raigarh, Chhattisgarh

---- Petitioner Versus  Shailbala Martin Managing Director, M.P.Road Transport Corporation, H.O. Habibganj, Bhopal (M.P.) (Contemnor) 13

---- Respondent CONT No. 398 of 2018  Om Prakash Mishra S/o Shri Labhram Mishra, Aged About 54 Years Conductor, Raipur Depot I, R/o H. No. 58/226, Brahman Para, Azad Chowk, Raipur, P. S. Raipur, District Raipur, Chhattisgarh

---- Petitioner Versus  Shailbala Martin Managing Director, M. P. Road Transport Corporation, H. O. Habibganj, Bhopal, M. P..

---- Respondent CONT No. 399 of 2018  Shambhu Prasad Tripathi S/o Shri Triveni Prasad Tripathi, Aged About 54 Years Helper, Baloda Bazar Depot, R/o Panchvati Nagar, Mova, Raipur, P. S. Pandri, Distt. Raipur, Chhattisgarh

---- Petitioner Versus  Shailbala Martin Managing Director, M. P. Road Transport Corporation, H. O. Habibganj, Bhopal, M. P..

---- Respondent CONT No. 401 of 2018  Banshi Lal Mishra, S/o Late Shri Durga Prasad Mishra, Aged About 74 Years T. E. Durg Depot, R/o Road No. 3, Kasaridih, P. S. Mohan Nagar, District Durg, Chhattisgarh.

---- Petitioner Versus  Shailbala Martin Managing Director, M. P. Road Transport Corporation, H. O. Habibganj, Bhopal M. P..

---- Respondent CONT No. 403 of 2018  Smt. Sneh Lata Tiwari W/o Late Shri Kamal Narayan Tiwari Aged About 63 Years T. S 2nd , Raipur Depot I , R/o Village - Surholi, Post Office Kusami, Tehsil Berla, District Raipur Chhattisgarh 14

---- Petitioner Versus  Shailbala Martin Managing Director , M P Road Transport Corporation H. O. Habibganj Bhopal ( M P ).

---- Respondent CONT No. 406 of 2018  Smt. Sandhya Upadhyay W/o Late Shri Ashok Upadhyay Aged About 52 Years L.D.C., Divisional Workshop, Raipur, R/o H.No.22, Krishna Nagar, Danganiya, Raipur, P.S. Ddu Nagar, District Raipur, Chhattisgarh

---- Petitioner Versus  Shailbala Martin Managing Director, M.P. Road Transport Corporation, H.O. Habibganj, Bhopal (M.P.).

---- Respondent CONT No. 446 of 2018  Indramani Singh S/o Late Shri Hari Singh Thakur Aged About 51 Years Conductor, Raipur Depot II, R/o Ward No.22, Dewar Para, Rajnandgaon, P.S. City Kotwali, District Rajnandgaon, Chhattisgarh,

---- Petitioner Versus  Shailbala Martin Managing Director, M.P. Raod Transport Corporation, H.O. Habibganj, Bhopal (M.P.) (Contemnor).

---- Respondent CONT No. 452 of 2018  Rehmatulla S/o Late Ahmed Ulla Khan Aged About 55 Years Helper, Ambikapur Depot, R/o Iti Colony, Qtr No. 10, Opp. Polytechnic College, Ambikapur, District Sarguja, Chhattisgarh.

---- Petitioner Versus  Shailbala Martin Managing Director, M.P.Road Transport Corporation, H.O. Habibganj, Bhopal (M.P.) (Contemnor) 15

---- Respondent CONT No. 472 of 2018  Virendra Kumar Singh S/o Shri Ganesh Singh Aged About 57 Years Conductor, Ambikapur Depot, Vrs 2003, R/o D.C.Road Ambikapur, Mhaveer Ward No.17 Ambikapur, District Sarguja, Chhattisgarh.

---- Petitioner Versus  Shailbala Martin Managing Director, M.P.Road Transport Corporation H.O. Habibganj, Bhopal (M.P.) (Contemnor).

---- Respondent CONT No. 520 of 2018  Prabhat Kumar Kaushik S/o Late T.R.Kaushik Aged About 64 Years Occupation Booking Agent, Korba Depot, Cidc, R/o Village Seepat, Near High School, Post Seepat, District Bilaspur, Chhattisgarh

---- Petitioner Versus  Shailbala Martin Managing Director, M.P.Road Transport Corporation, H.O. Habibganj, Bhopal (M.P.) (Contemnor)

---- Respondent CONT No. 703 of 2018

1. Mohd Yusuf S/o Late Shri Mohd. Ibrahim Aged About 67 Years Assistant Mechanic, Divisional Workshop Rawanbhata, Raipur, R/o H.No. 7/229, Near Chote Madarse, Baijnathpara, Police Station City Kotwali, District- Raipur, Chhattisgarh

2. Smt. Rechal Francis W/o Late Shri Stifan Francis Aged About 52 Years L.D.C., Divisional Office Raipur, R/o Near Vidya Jyoti School, L.I.C. Colony Raipur, Police Station Mowa, District- Raipur, Chhattisgarh

---- Petitioner Versus  Shailbala Martin Managing Director, M.P. Road Transport Corporation, H.O. Habibganj, Bhopal, Madhya Pradesh

---- Respondent 16 CONT No. 862 of 2018  Shobha Ram Bisen S/o Late Shri Gyani Ram Bisen Aged About 60 Years Conductor, Raipur Depot - II, R/o Village - Fuchpur, Post Shankar Pipariya, Tehsil - Varasivani, P.S. Rampayali, District Balaghat, (Madhya Pradesh)

---- Petitioner Versus  Shailbala Martin Managing Director, M.P. Road Transport Corporation, H.O. Habibganj, Bhopal Madhya Pradesh. (Contemnor).

---- Respondent CONT No. 874 of 2018

1. Chunni Lal Sethiya S/o Late Shri Uday Nath Sethiya Aged About 61 Years Welder - II, Jagdalpur Depot, R/o Village - Ghat Padmur Para, Bhatagura, P.O. Dharam Pura, Jagdalpur, P.S. And District Jagdalpur Chhattisgarh

2. Yogesh Kumar Vasnik S/o Late Shri Vaman Rao Vasnik, Aged About 53 Years Helper, Durg Depot, R/o Q.No. EWS D/7, Janta Market, Padmanabhapur, P.S. Durg, District Durg Chhattisgarh.

---- Petitioner Versus  Shailbala Martin Managing Director, M.P. Road Transport Corporation, H.O. Habibganj, Bhopal Madhya Pradesh. (Contemnor).

---- Respondent CONT No. 895 of 2018  Maqsood Khan S/o Karim Khan Aged About 63 Years Conductor, Jagdalpur Depot, R/o Lalbag, Amaguda, Jagdalpur, Police Station Jagdalpur District Jagdalpur Chhattisgarh.,

---- Petitioner Versus  Shailbala Martin Managing Director M P Road Transport Corporation H O Habibganj, Bhopal ( M P ).

---- Respondent CONT No. 896 of 2018  Harminder Singh S/o Late Sant Singh Aged About 57 Years Conductor Korba 17 Depot, Presently Posting Collector Office Korba, R/o Rajendra Prasad Nagar Phase- I, Lig- 6, Korba, Chhattisgarh

---- Petitioner Versus  Shaibala Martin Managing Director, M. P. Road Transport Corporation, H. O. Babibganj Bhopal, Madhya Pradesh. ...................Contemnor..

---- Respondent CONT No. 910 of 2018  Satya Narayan Dubey S/o Shri Bharat Prasad Dubey Aged About 59 Years Conductor, Raipur Depot - II, R/o Village - Khamhariya, P.S. And District Mahasamund Chhattisgarh

---- Petitioner Versus  Shailbala Martin Managing Director, M.P. Road Transport Corporation, H.O. Habibganj, Bhopal Madhya Pradesh. (Contemnor).

---- Respondent CONT No. 933 of 2018

1. Ganesh Prasad Karsh S/o Late Shri Parmu Lal Karsh Aged About 65 Years Booking Agent, Jagdalpur Depot, R/o Village - Bhandori, P.O. Bilaigarh, Tehsil And P.S. Bilaigarh,district Baloda Bazar Bhatapara Chhattisgarh

2. Chain Prasad Tiwari, S/o Late Shri Jagmohan Prasad Tiwari, Aged About 67 Years Mechanic, D.W.S. Rawanbhata, Raipur, R/o Sanjay Nagar, Raipur P.S. Tikrapara, District Raipur Chhattisgarh

---- Petitioner Versus  Shailbala Martin Managing Director M.P. Road Transport Corporation, H.O. Habibganj, Bhopal Madhya Pradesh. (Contemnor).

---- Respondent CONT No. 944 of 2018  Sheikh Khalil S/o Late Shri Sheikh Jalil Aged About 66 Years Tin Smith-I, Durg Depot, R/o Naya Para, Near Shankar Chowk, Raipur, Police Station Gole Bazar, District- Raipur, Chhattisgrh. 18

---- Petitioner Versus  Shailbala Martin Managing Director, M.P. Road Transport Corporation, H.O. Habibganj, Bhopal, Madhya Pradesh

---- Respondent CONT No. 945 of 2018  Mohd. Subrati S/o Late Shri Habib Aged About 64 Years Driver, Durg, Depot, R/o Sector 9, Street No. 3, Sakti Nagar, Bhilai, Police Station Chhawni, District- Durg, Chhattisgarh.

---- Petitioner Versus  Shailbala Martin Managing Director, M.P. Road Transport Corporation, H.O. Habibganj, Bhopal, Madhya Pradesh......(Contemnor).

---- Respondent CONT No. 953 of 2018  Rajendra Tripathi S/o Late Shri Gokul Prasad Tripathi Aged About 59 Years Conductor, Raipur Depot- Il, R/o Near Sheetla Mata Temple, Chhattisgarh Nagar, Raipur, P. S. Tikarapara, District Raipur, Chhattisgarh

---- Petitioner Versus  Shailbala Martin Managing Director, M. P. Road Transport Corporation, H. O. Habibganj, Bhopal, Madhya Pradesh. ......Contemnor.

---- Respondent CONT No. 954 of 2018  Koushal Kumar Mishra S/o Late Shri B.L. Mishra, Aged About 61 Years Conductor, Raipur Depot-II R/o Kali Nagar, Pandri Tarai, Raipur, P.S. Civil Line, Dist- Raipur Chhattisgarh

---- Petitioner Versus  Shailbala Martin Managing Director, M.P. Road Transport Corporation, H.O. Habibganj, Bhopal (Madhya Pradesh).

19

---- Respondent CONT No. 171 of 2018  Pradeep Singh S/o Late Shri Jagatpal Singh Aged About 57 Years R/o Near Beembadi, Kishora, Akaltara, Police Station Akaltara, Tehsil Akaltara, District Janjgir-Champa, Chhattisgarh (Petitioner No.04)

---- Petitioner Versus

1. Anbalagan P. Managing Director Chhattisgarh Infrastructure Development Corporation Old Police Head Quarter, 3rd Floor, Raipur, Chhattisgarh

2. Shaibala Martin Managing Director Madhya Pradesh Road Transport Corporation, Bus Stop No.07, Habibganj, Bhopal (Madhya Pradesh)

---- Respondent CONT No. 396 of 2018

1. Jamuna Prasad Tripathi S/o Shri Ram Nihore Tripathi Aged About 64 Years Security Hawaldar, Korba Depot, R/o Village Bahera Nankar, P.O. Deori Sengran, Tehsil And P.S. Naigarhi, District Rewa (M.P.)

2. Puna Ram Nirmalkar S/o Late Shri Nathu Ram Nirmalkar Aged About 58 Years Conductor, Raigarh Depot, R/o Puna Ram Nirmalkar, Assistant Grade-3, Janpad Panchayat Berla, P.S. Berla, District Bemetara, Chhattisgarh

---- Petitioner Versus  Shailbala Martin Managing Director, M.P. Road Transport Corporation, H.O. Habibganj, Bhopal (M.P.) (Contemnor)

---- Respondent CONT No. 701 of 2018

1. Gend Singh Rajput S/o Late Shri Mithu Singh Aged About 52 Years Conductor (Bilaspur Depo.) Presently On Deputation Nagar Palika Parisar, Mungeli, Police Station Kodwa, R/o Gram Charmata, Post Office Kodwa (Bani) District- Mungeli, Chhattisgarh

2. Ravindranath Pandey S/o Shri Ram Samujh Pandey Aged About 66 Years Conducter (Ambikapur Depo.), Vrs Holder, Police Station Bekunthapur, R/o Mahal Para, Bekunthapur District- Korea, Chhattisgarh

3. Gouri Rani Yadav W/o Late Shri Ganpati Prasad Yadav Aged About 49 Years Conducter (Bilaspur Depo.), Janjgir, Police Station Khokra, R/o Gram Putpura, 20 Police Station Khokra, District- Janjgir-Champa, Chhattisgarh

4. Manharan Lal Yadav S/o Lt. Shri Ram Dayal Yadav Aged About 56 Years Security Guard (Bilaspur Depo.), Police Station Bilaspur, R/o Gram Lingyadhi, Rajkishore Nagar, Near State Bank, Bilaspur, Chhattisgarh

5. Budh Prakash S/o Shri Anup Das Aged About 49 Years Helper (Bilaspur Depo.), Presently On Deputaion 7 C.G. Bn. N.C.C. Bilaspur Police Station Jarhagaon, R/o Gram Motimpura, Post Office Jarhagaon, District Mungeli, Chhattisgarh

6. Mohanlal Rai S/o Late Shri Nathuram Rai Aged About 49 Years Cashier II (Bilaspur Depo.), Presently On Deputaion Jila Panchayat Korea Police Station Bekunthapur, R/o Qr. No. G-10, Shaskiya Colony, Ward No.1 Bekunthapur, District- Korea, Chhattisgarh

7. Bhaskar Karkare S/o Late Shri V.L. Karkare Aged About 59 Years Udc (Korba Depo.), Presently On Deputaion Jila Panchayat Korea, Police Station Bekunthapur, R/o Ward No. 1, G-9 Shaskiya Colony, Bekunthpur District- Korea, Chhattisgarh

8. Vijay Jaiswal S/o Shri Ramdas Jaiswal Aged About 54 Years Conductor (Bilaspur Depo.), Presently On Deputaion Jila Panchayat Korea, Police Station Bekunthapur, R/o Kachheri Para, Bekunthapur Post Office Bekunthapur, District-Korea, Chhattisgarh

9. Diwakar Tiwari S/o Late Shri Bhagwan Ram Tiwari Aged About 60 Years Udc (Ambikapur Depo.) Presently On Deputation Jila Panchayat Korea, Police Station Bekunthapur, R/o Near Jain Mandir, School Para, Bekunthapur District- Korea, Chhattisgarh

---- Petitioner Versus  Shailbala Martin Managing Director, M.P. Road Transport Corporation, H.O. Habibganj, Bhopal, Madhya Pradesh

---- Respondent CONT No. 947 of 2018  Smt. Nirmala Raki W/o Shri Manoj Raki Aged About 63 Years Ldc, Raipur, Depot No. 1, R/o Registrar, Sahkari Sansthayen, Indravati Bhawan, Directorate, Nayapara, Raipur, Chhattisgarh

---- Petitioner Versus  Shailbala Martin Managing Director, M. P. Road, Transport Corporation, H. O. Habibganj, Bhopal, Madhya Pradesh. ...........Contemnor. 21

---- Respondent CONT No. 959 of 2018

1. Suresh Kumar Sharma S/o Late Shri Chandrika Prasad Sharma Aged About 59 Years Conductor, Raipur Depot-Il, R/o Assistant Revenue Inspector, Nagar Palika Parishad, Dallirajhara, P. S. Dallirajhara, District Balod, Chhattisgarh

2. Bhagwat Ram Sahu S/o Late Shri Atma Ram Sahu Aged About 58 Years Conductor, Raipur Depot- Il, R/o Assistant Revenue Inspector, Nagar Palika Parishad, Dallirajhara, P. S. Dallirajhara, District Balod Chhattisgarh

---- Petitioner Versus  Shailbala Martin Managing Director, M. P. Road Transport Corporation, H. O. Habibganj, Bhopal, Madhya Pradesh. ..........Contemnor

---- Respondent CONT No. 997 of 2018

1. Ran Vijaya Singh S/o Shri Shivaji Singh Aged About 60 Years Conductor Ambikapur Depot, Address - Nagar Panchayat Bhatgaon, District Surajpur Chhattisgarh

2. Shri Binesh Bagh S/o Shri Ujjwal Bagh Aged About 59 Years Mechanic Ambikapur Depot, V R S 2003 R/o Village Girwar Ganj Sadak Para Shalaya Bhaman House No. 170 District Surajpur Chhattisgarh

---- Petitioner Versus  Sahailbala Martin Managing Director, M.P. Road Transport Corporation H.O. Habibganj Bhopal ( M P )

---- Respondent For respective Petitioners : Shri Sudhir Agrawal, Shri Vivek Kumar Agrawa and Shri K.P.S. Gandhi, Advocates For Respondent/contemnor : Shri Varun Sharma, Advocate The respondent/contemnor Shailbala Martin, Managing Director, M.P. Road Transport Corporation, is also present in person before the Court.

22

Hon'ble Shri Justice Goutam Bhaduri Order On Board 01/11/2018

1. Ms. Shailbala Martin, the contemnor, who is present before the Court in person at the outset has submitted that in order to make payment of dues to the petitioners the interest are being calculated fairly submits that the entire efforts have been made to get the funds from the finance department and because of the ensuing election, there has been some delay in release of funds. The submission is made before the Court that within a period of three months the legitimate dues with calculation would be settled.

2. As appears as of now the reasons pointed out by the contemnor appears that no deliberate efforts are made for not honouring the dues to the petitioners. Considering the statement made in the Court, the petitions are disposed of with a direction to make the payment within a further period of three months from today. It is further made clear that if the payments are not released then the petitioners would be at liberty to approach the Court again and may revive their claim. The petitions are disposed of only on the statement made on behalf of the Managing Director, who is present in person before the Court.

Sd/-

Goutam Bhaduri Judge Ashu