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[Cites 0, Cited by 0] [Section 109] [Entire Act]

State of Bihar - Subsection

Section 109(4) in The Bihar Motor Vehicles Rules, 1992

(4)Where a duplicate copy has been issued upon representation that a permit or countersignature of licence has been lost, and the original is afterwards found or received by the holder, the holder shall immediately return the duplicate copy to the issuing authority.