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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(2)(f) in The Rajasthan Legislative Assembly (Officers and Members Emoluments and Pension) Act, 1956

(f)specify the circumstances in which and the extent to which the salary of a member may be deducted;
(ff)[ prescribe the rules for drawing pension and the form in which certificates, if any, shall be furnished by any person for the purpose of claiming any pension under this Act] [Inserted by Rajasthan 46 of 1976.];