Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 226] [Entire Act] State of Jharkhand - Subsection Section 226(b) in Jharkhand Municipal Act, 2011 (b)limit the use of the municipal drain by the owner or the occupier of any premises having a private drain or the owner of a private drain, or
