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[Cites 0, Cited by 0] [Section 58] [Entire Act]

State of Goa - Subsection

Section 58(1) in The Goa, Daman and Diu School Education Rules, 1986

(1)Where the ["Management"] [The word 'Management' has been substituted for the word 'Managing Committee' by (Amendment) Rules, 1994 (O. G., Series I No. 28 dated 14-10-1994).] omits or fails to pay the salaries and other allowances of the employees of the school, the Director of Education may authorise a subordinate officer of the Department, to draw such amount from the Reserve Fund as would be sufficient to meet the amount of the salaries and allowances of the employees.