Supreme Court - Daily Orders
Dr. Sugumaran N. vs Union Of India on 30 November, 2015
Bench: Madan B. Lokur, S.A. Bobde
ITEM NO.62 COURT NO.9 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s).815/2015
DR. SUGUMARAN N. Petitioner(s)
VERSUS
UNION OF INDIA AND ORS Respondent(s)
(with appln. (s) for stay and office report)
Date : 30/11/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE S.A. BOBDE
For Petitioner(s) Mr. Yashank Adhyaru, Sr. Adv.
Mr. Rohit Sharma, Adv.
Mr. Kartik Seth, Adv.
Mr. B. Subrahmanya Prasad, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel for the petitioner seeks permission to withdraw the petition.
Permission granted.
The writ petition is dismissed as withdrawn.
(SANJAY KUMAR-I) (JASWINDER KAUR)
AR-CUM-PS COURT MASTER
Signature Not Verified
Digitally signed by
Sanjay Kumar
Date: 2015.11.30
17:15:28 IST
Reason: