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Supreme Court - Daily Orders

Dr. Sugumaran N. vs Union Of India on 30 November, 2015

Bench: Madan B. Lokur, S.A. Bobde

     ITEM NO.62                              COURT NO.9                  SECTION X

                                  S U P R E M E C O U R T O F       I N D I A
                                          RECORD OF PROCEEDINGS

                                 Writ Petition(s)(Civil)      No(s).815/2015

     DR. SUGUMARAN N.                                                     Petitioner(s)

                                                     VERSUS

     UNION OF INDIA AND ORS                                               Respondent(s)

     (with appln. (s) for stay and office report)

     Date : 30/11/2015 This petition was called on for hearing today.

     CORAM :
                            HON'BLE MR. JUSTICE MADAN B. LOKUR
                            HON'BLE MR. JUSTICE S.A. BOBDE

     For Petitioner(s)                Mr.   Yashank Adhyaru, Sr. Adv.
                                      Mr.   Rohit Sharma, Adv.
                                      Mr.   Kartik Seth, Adv.
                                      Mr.   B. Subrahmanya Prasad, AOR


     For Respondent(s)


                          UPON hearing the counsel the Court made the following
                                                O R D E R

Learned counsel for the petitioner seeks permission to withdraw the petition.

Permission granted.

The writ petition is dismissed as withdrawn.



                          (SANJAY KUMAR-I)                          (JASWINDER KAUR)
                             AR-CUM-PS                                COURT MASTER



Signature Not Verified

Digitally signed by
Sanjay Kumar
Date: 2015.11.30
17:15:28 IST
Reason: