Madhya Pradesh High Court
M/S Swagatika Impex Pvt. Ltd. vs The State Of Madhya Pradesh on 7 December, 2022
Author: Sujoy Paul
Bench: Sujoy Paul
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR RP No. 905 of 2022 (M/S SWAGATIKA IMPEX PVT. LTD. Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 07-12-2022 None for the petitioner even in the pass over round.
Adjourned for two weeks.
(SUJOY PAUL) (PRAKASH CHANDRA GUPTA)
JUDGE JUDGE
vai
Signature Not Verified
SAN
Digitally signed by VAISHALI AGRAWAL
Date: 2022.12.08 13:20:19 IST