Delhi High Court - Orders
Bdr Finvest Pvt Ltd vs Deputy Commissioner Of Income Tax & Ors on 1 October, 2021
Author: Manmohan
Bench: Manmohan, Navin Chawla
$~12
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 9043/2021
BDR FINVEST PVT LTD ..... Petitioner
Through: Ms.Kavita Jha & Mr.Vaibhav
Kulkarni, Advs.
versus
DEPUTY COMMISSIONER OF INCOME TAX & ORS.
..... Respondents
Through: Mr.Zoheb Hossain, Sr. Standing
Counsel with Mr.Vipul Agarwal, Jr.
Standing Counsel for Revenue.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 01.10.2021
W.P.(C) 9043/2021
Learned counsel for the petitioner prays for and is permitted to file revised written submission in accordance with the last order within four weeks.
Learned counsel for the respondents states that he has filed his written submission. However, the same is not on record. Let the same be brought on record forthwith.
List on 16th February, 2022.
Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:04.10.2021 11:55:02 CM APPL. 28117/2021Interim order dated 27th August, 2021 is confirmed till the disposal of the present writ petition.
Accordingly, the application stands disposed of.
MANMOHAN, J NAVIN CHAWLA, J OCTOBER 1, 2021/rv Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:04.10.2021 11:55:02