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Delhi High Court - Orders

Bdr Finvest Pvt Ltd vs Deputy Commissioner Of Income Tax & Ors on 1 October, 2021

Author: Manmohan

Bench: Manmohan, Navin Chawla

                              $~12
                              *    IN THE HIGH COURT OF DELHI AT NEW DELHI

                              +     W.P.(C) 9043/2021

                                    BDR FINVEST PVT LTD                                    ..... Petitioner
                                                  Through:          Ms.Kavita Jha         & Mr.Vaibhav
                                                                    Kulkarni, Advs.

                                                       versus

                                    DEPUTY COMMISSIONER OF INCOME TAX & ORS.
                                                                              ..... Respondents
                                                Through: Mr.Zoheb Hossain, Sr. Standing
                                                         Counsel with Mr.Vipul Agarwal, Jr.
                                                         Standing Counsel for Revenue.


                                    CORAM:
                                    HON'BLE MR. JUSTICE MANMOHAN
                                    HON'BLE MR. JUSTICE NAVIN CHAWLA

                                                       ORDER
                                    %                  01.10.2021

                              W.P.(C) 9043/2021

Learned counsel for the petitioner prays for and is permitted to file revised written submission in accordance with the last order within four weeks.

Learned counsel for the respondents states that he has filed his written submission. However, the same is not on record. Let the same be brought on record forthwith.

List on 16th February, 2022.

Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:04.10.2021 11:55:02 CM APPL. 28117/2021

Interim order dated 27th August, 2021 is confirmed till the disposal of the present writ petition.

Accordingly, the application stands disposed of.

MANMOHAN, J NAVIN CHAWLA, J OCTOBER 1, 2021/rv Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:04.10.2021 11:55:02